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State of Rajasthan - Section

Section 1 in Rajasthan Scheduled Debtors (Moratorium on Debts) Act, 1976

1. Short title, extent and commencement.

(1)This Act may be called the Rajasthan Scheduled Debtors (Moratorium on Debts) Act, 1976.
(2)It shall extend to the whole of the State of Rajasthan.
(3)It shall come into force at once