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[Cites 0, Cited by 3] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2) in The Food Safety And Standards Act, 2006

(2)Every food business operator shall ensure that the labelling and presentation of food, including their shape, appearance or packaging, the packaging materials used, the manner in which they are arranged and the setting in which they are displayed, and the information which is made available about them through whatever medium, does not mislead consumers.