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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(75) in The Chandernagore Municipal Corporation Act, 1990

(75)"water works" includes all lakes, tanks, streams, cisterns, springs, pumps, wells, reservoirs, aqueducts, water trucks, sluices, mains pipes, culverts, hydrants, stand-pipes and conduits and things used or intended to be used for the purpose of supplying water;