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Gujarat High Court

Ashok Hirji Paradhi vs State Of Gujarat on 13 May, 2020

Author: V. P. Patel

Bench: V.P. Patel

          R/CR.MA/6768/2020                                          ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/CRIMINAL MISC.APPLICATION NO. 6768 of 2020

==========================================================
                              ASHOK HIRJI PARADHI
                                     Versus
                               STATE OF GUJARAT
==========================================================
Appearance:
MR SUDHIR M KHANNA(7963) for the Applicant(s) No. 1
MR H.K. PATEL, ADDL PUBLIC PROSECUTOR(2) for the Respondent(s)
No. 1
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 CORAM: HONOURABLE MR.JUSTICE V.P. PATEL

                                Date : 13/05/2020

                                 ORAL ORDER

Heard learned Advocate Ms. Manvi Dhamle for the Applicant through Video Conference.

Rule returnable on 21.05.2020.

Learned APP waives service of Rule on behalf of the Respondent State.

(V. P. PATEL,J) P.B.TALREJA Page 1 of 1 Downloaded on : Wed May 13 22:03:29 IST 2020