Gujarat High Court
Ashok Hirji Paradhi vs State Of Gujarat on 13 May, 2020
Author: V. P. Patel
Bench: V.P. Patel
R/CR.MA/6768/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 6768 of 2020
==========================================================
ASHOK HIRJI PARADHI
Versus
STATE OF GUJARAT
==========================================================
Appearance:
MR SUDHIR M KHANNA(7963) for the Applicant(s) No. 1
MR H.K. PATEL, ADDL PUBLIC PROSECUTOR(2) for the Respondent(s)
No. 1
==========================================================
CORAM: HONOURABLE MR.JUSTICE V.P. PATEL
Date : 13/05/2020
ORAL ORDER
Heard learned Advocate Ms. Manvi Dhamle for the Applicant through Video Conference.
Rule returnable on 21.05.2020.
Learned APP waives service of Rule on behalf of the Respondent State.
(V. P. PATEL,J) P.B.TALREJA Page 1 of 1 Downloaded on : Wed May 13 22:03:29 IST 2020