Patna High Court - Orders
Jai Ram Prasad vs The State Of Bihar on 18 December, 2023
Author: Prabhat Kumar Singh
Bench: Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8452 of 2022
======================================================
1. Jai Ram Prasad Son of Late Ram Krishna Prasad, Resident of Mohalla
Dujra, P.S. Budha Colony, District Patna.
2. Arun Kumar Singh, Son of Bhagwan Das Mahto, Resident of Mohalla
Dujra, P.S. Budha Colony, District Patna.
3. Shushila Devi Wife of Late Arjun Prasad, Resident of Mohalla Dujra, P.S.
Budha Colony, District Patna.
4. Mangal Prasad Son of Late Dwarik Mahto, Resident of Mohalla Dujra, P.S.
Budha Colony, District Patna.
5. Chhedi Mahto, Son of Late Dwarik Mahto, Resident of Mohalla Dujra, P.S.
Budha Colony, District Patna.
6. Moti Lal Mahto son of Late Bulkan Mahto, Resident of Mohalla Dujra, P.S.
Budha Colony, District Patna.
7. Chandrika Kumar, Son of Late Ram Ikbal Mahto, Resident of Mohalla
Dujra, P.S. Budha Colony, District Patna.
8. Mahendra Kumar, Son of Late Jagdish Mahto, Resident of Mohalla Dujra,
P.S. Budha Colony, District Patna.
9. Ram Prasad Mahto son of Late Ganauri Maho, Resident of Mohalla Dujra,
P.S. Budha Colony, District Patna.
10. Jagarnath Mahto, son of Late Shiv Nandan Mahto, Resident of Mohalla
Dujra, P.S. Budha Colony, District Patna.
11. Deo Nath Mahto, Son of Late Suraj Mahto, Resident of Mohalla Dujra, P.S.
Budha Colony, District Patna.
12. Munnar Mahto, Son of Late Maharaj Mahto, Resident of Mohalla Dujra, P.S.
Budha Colony, District Patna.
13. Ram Janam Singh, Son of Late Bulkan Mahto, Resident of Mohalla Dujra,
P.S. Budha Colony, District Patna.
14. Ram Bhajan Singh, Son of Late Chamru Mahto, Resident of Mohalla Dujra,
P.S. Budha Colony, District Patna.
15. Ram Janam Mahto, son of Late Chamru Mahto, Resident of Mohalla Dujra,
P.S. Budha Colony, District Patna.
16. Munna Kumar Yadav, Son of Late Sohan Lal Yadav, Resident of Mohalla
Dujra, P.S. Budha Colony, District Patna.
17. Dinanath Mahto, Son of Late Batori Mahto, Resident of Mohalla Dujra, P.S.
Budha Colony, District Patna.
18. Shankar Mahto, Son of Late Gangu Mahto, Resident of Mohalla Dujra, P.S.
Budha Colony, District Patna.
19. Surendra Mahto, S/o Late Badri Mahto, Resident of Mohalla Dujra, P.S.
Budha Colony, District Patna.
20. Ashok Mahto S/o Late Badri Mahto, Resident of Mohalla Dujra, P.S. Budha
Colony, District Patna.
Patna High Court CWJC No.8452 of 2022(8) dt.18-12-2023
2/2
21. Mahendra Mahto, S/o Late Badri Mahto, Resident of Mohalla Dujra, P.S.
Budha Colony, District Patna.
22. Dinesh Mahto, Son of Late Saryug Mahto, resident of Mohalla - Gosai Tota,
P.S. Patliputra, District - Patna.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Revenue
and Land Reforms, Government of Bihar, Patna.
2. The Principal Secretary, Urban Development and Housing Department,
Government of Bihar, Patna.
3. The Divisional Commissioner, Patna Division, Patna.
4. The Patna Metro Rail Corporation through it's Project Director, Patna.
5. The Collector, Patna.
6. The Sub-Divisional Officer, Patna Sadar, Patna.
7. The Circle Officer, Patna Sadar, Patna.
8. The S.H.O. Patliputra Police Station, Patna.
9. The S.H.O. Budha Colony, Police Station, Patna.
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Manoj Kumar , Advocate
For the Respondent/s : Mr. Raj Kishore Roy ( Gp 18 )
======================================================
CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
8 18-12-2023Nobody appears on behalf of respondent No. 4 ( The Patna Metro Rail Corporation through it's Project Director, Patna) .
2. List this case on 15.01.2024 .
(Prabhat Kumar Singh, J) Koushik/-
U