Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Madhya Pradesh - Subsection Section 34(3) in The M.P. Griha Nirman Mandal Adhiniyam, 1972 (3)The Board may provide for roads, streets, open spaces, drainage, water supply and street lighting and other amenities for the scheme area.
