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Punjab-Haryana High Court

Gram Panchayat Behlolpur vs Addl. Director Panchayt Pb & Ors on 29 April, 2016

   IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

Spl DB 1   CM No. 2459-CWP of 2016 and
           RA-CW-58 of 2016 in
           CWP No. 382 of 1993 and

           CM No. 2424-CWP of 2016 and
           RA-CW-56 of 2016 in
           CWP No. 16903 of 1992


           Gram Panchayat of Village Behlolpur
           Vs.
           Additional Director, Rural Development & Panchayats
           and others

Present:   Mr. M.L. Saini, Advocate
           for the review-petitioner(s).
                                 ****

No ground for review is made out.

Dismissed.

Photocopy of this order be placed on the file of other connected case.

(AJAY KUMAR MITTAL) JUDGE (SHEKHER DHAWAN) April 29, 2016 JUDGE J.Ram 1 of 1 ::: Downloaded on - 04-05-2016 00:08:24 :::