Punjab-Haryana High Court
Gram Panchayat Behlolpur vs Addl. Director Panchayt Pb & Ors on 29 April, 2016
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Spl DB 1 CM No. 2459-CWP of 2016 and
RA-CW-58 of 2016 in
CWP No. 382 of 1993 and
CM No. 2424-CWP of 2016 and
RA-CW-56 of 2016 in
CWP No. 16903 of 1992
Gram Panchayat of Village Behlolpur
Vs.
Additional Director, Rural Development & Panchayats
and others
Present: Mr. M.L. Saini, Advocate
for the review-petitioner(s).
****
No ground for review is made out.
Dismissed.
Photocopy of this order be placed on the file of other connected case.
(AJAY KUMAR MITTAL) JUDGE (SHEKHER DHAWAN) April 29, 2016 JUDGE J.Ram 1 of 1 ::: Downloaded on - 04-05-2016 00:08:24 :::