Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 19 in The Himachal Pradesh Nautor Land Rules, 1968 19. Grantee bound by the conditions of the patta. - Subject to the provisions of these rules, the grantee shall be bound by the conditions of the patta.
