Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Article 124A(1)] [Article 124A] [Constitution]

Constitution Subarticle

Article 124A(1)(a) in Constitution of India

(a)the Chief Justice of India, Chairperson, ex officio;