Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(10) in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005 (10)The transfer applications of spouses will not be accepted under spouse case if both of them are working in a same Gram Panchayat.
