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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(8) in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997

(8)The Sectional Officer/Junior Engineer-in-charge shallexercise supervision and control over the staff posted at the National Highway Section or permanent bridge in connection with the collection of the fees andmaintain the proper accounts and records.