Delhi High Court - Orders
Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 11 January, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~20 to 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
20
+ O.M.P. (COMM) 364/2020, I.As. 2200-01/2020
BHARAT HEAVY ELECTRICALS LIMITED ..... Petitioner
Through: Ms. Mani Gupta, Mr. Aman
Chaudhary, Ms. Vishakha Saluja,
Advs.
versus
DRIPLEX WATER ENGINEERING PVT LIMITED
..... Respondent
Through: None.
21
+ O.M.P. (COMM) 368/2020, I.As. 2256-57/2020
M/S BHARAT HEAVY ELECTICALS LIMITED ..... Petitioner
Through: Ms. Mani Gupta, Mr. Aman
Chaudhary, Ms. Vishakha Saluja,
Advs.
versus
M/S DRIPLEX WATER ENGINEERING PVT LIMITED
..... Respondent
Through: None.
22
+ OMP (ENF.) (COMM.) 100/2021, EX.APPL.(OS) 672/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: None.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 07:20:28
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
Through: Ms. Mani Gupta, Mr. Aman
Chaudhary, Ms. Vishakha Saluja,
Advs.
23
+ OMP (ENF.) (COMM.) 101/2021, EX.APPL.(OS) 674/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: None.
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
Through: Ms. Mani Gupta, Mr. Aman
Chaudhary, Ms. Vishakha Saluja,
Advs.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 11.01.2024 Learned counsel for Bharat Heavy Electrical Limited is seeking an adjournment on the ground that they have filed the application for transfer of the case which is yet to be listed.
List on 19.01.2024.
DINESH KUMAR SHARMA, J JANUARY 11, 2024/AR..
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 07:20:28