Section 3 in Chhattisgarh State Ex-Gratia Compensation Payment for Officials/Employees died or injured during Electioneering Duty, Rules, 2009
3. Entitlement for Ex-Gratia Compensation.
- Death or injury caused to a person during which who is engaged in election duty in any manner including training also shall be entitled for Ex-Gratia compensation payment.Explanation. - Election duty means the time of leaving residence/office up to the time of coming back to his Residence/office shall be treated as duty.
