Punjab-Haryana High Court
Gurdev Singh & Ors vs Pspcl & Ors on 29 November, 2018
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 26378 of 2016
Date of Decision: 29.11.2018
Gurdev Singh and others
...Petitioners
Vs.
Punjab State Power Corporation Ltd and others
...Respondents
CORAM:- HON'BLE MR.JUSTICE RAJIV NARAIN RAINA
Present: Ms. Sonia G. Singh, Advocate
for the petitioners.
Ms. Pratula Sethi, Advocate
for the respondents.
RAJIV NARAIN RAINA, J. (Oral)
For detailed order, see order of even date in CWP No. 1013 of 2017, Balvir Singh Vs. Punjab State Power Corporation Limited/PSPCL and another.
(RAJIV NARAIN RAINA) 29.11.2018 JUDGE kv Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 06-01-2019 01:11:56 :::