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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in The Wild Life (Protection) (Rajasthan) Rules, 1977

(2)The office of such member of the Board shall fall vacant from the date on which his resignation is accepted, or on expiry of thirty days from the date of receipt of intimation of the resignation, whichever is earlier.