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[Cites 0, Cited by 0] [Section 136(2)] [Section 136] [Entire Act]

State of Rajasthan - Subsection

Section 136(2)(ii) in Rajasthan Civil Services (Pension) Rules, 1996

(ii)In regard to the procedure to be followed for pensioners covered in the exceptions mentioned in clause (i) above, the Disbursing Officer shall follow the provisions laid down in the Treasury Manual.