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Punjab-Haryana High Court

Hypercity Retail (India) Ltd. And ... vs State Of Punjab And Another on 19 February, 2013

              IN THE HIGH COURT OF PUNJAB AND HARYANA
                            AT CHANDIGARH

                          Criminal Misc. No. M-19939 of 2012
                          Date of decision:-19.02.2013

Hypercity Retail (India) Ltd. and others

                                                  ...Petitioners

                          Versus

State of Punjab and another
                                                  ...Respondents


CORAM: HON'BLE MR. JUSTICE AJAY TEWARI


Present:- Mr. Rohit Khanna, Advocate
          for the petitioners.

                Mr. Jaspreet Singh, AAG Punjab.

AJAY TEWARI J.(Oral)

For order see Criminal Misc. No. M-19937 of 2012 decided on 19.2.2013.



February 19, 2013                          ( AJAY TEWARI )
Vijay Asija                                     JUDGE