Punjab-Haryana High Court
Hypercity Retail (India) Ltd. And ... vs State Of Punjab And Another on 19 February, 2013
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Criminal Misc. No. M-19939 of 2012
Date of decision:-19.02.2013
Hypercity Retail (India) Ltd. and others
...Petitioners
Versus
State of Punjab and another
...Respondents
CORAM: HON'BLE MR. JUSTICE AJAY TEWARI
Present:- Mr. Rohit Khanna, Advocate
for the petitioners.
Mr. Jaspreet Singh, AAG Punjab.
AJAY TEWARI J.(Oral)
For order see Criminal Misc. No. M-19937 of 2012 decided on 19.2.2013.
February 19, 2013 ( AJAY TEWARI ) Vijay Asija JUDGE