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[Cites 0, Cited by 0] [Section 22A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22A(b) in The Subsidiary Rules

(b)the amount estimated by the Deputy Director of Gardens, Uttar Pradesh, as necessary for the annual upkeep of the tennis court, garden, etc. including all charges such as of malis, coolies, manure, seeds and bullocks for drawing water or other charges for water;