Section 3(32) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014
(32)'Infirm Power' means electricity injected into the grid prior to the commercial operation of a unit or block of the generating station in accordance with Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009 as amended from time to time;
