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Calcutta High Court

Puspa Sengupta vs Parijat Dey on 3 April, 2009

Author: Maharaj Sinha

Bench: Maharaj Sinha

                         CC 102 of 2008
                             With
                         GA 2360 of 2008
                         WP 2018 of 2006
                    IN THE HIGH COURT AT CALCUTTA
                         ORIGINAL SIDE

                       IN THE MATTER OF :
                         PUSPA SENGUPTA
                            VERSUS
                          PARIJAT DEY



BEFORE :
THE HON'BLE JUSTICE MAHARAJ SINHA

DATE : 3 April 2009.

Mr. Mahananda Roy,advocate appears.

THE COURT :- The personal appearance of the alleged contemnor is dispensed with for the time being until further order.

All parties are to act on a xerox signed copy of this order on the usual undertakings.

(MAHARAJ SINHA,J.) skc