Calcutta High Court
Puspa Sengupta vs Parijat Dey on 3 April, 2009
Author: Maharaj Sinha
Bench: Maharaj Sinha
CC 102 of 2008
With
GA 2360 of 2008
WP 2018 of 2006
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
IN THE MATTER OF :
PUSPA SENGUPTA
VERSUS
PARIJAT DEY
BEFORE :
THE HON'BLE JUSTICE MAHARAJ SINHA
DATE : 3 April 2009.
Mr. Mahananda Roy,advocate appears.
THE COURT :- The personal appearance of the alleged contemnor is dispensed with for the time being until further order.
All parties are to act on a xerox signed copy of this order on the usual undertakings.
(MAHARAJ SINHA,J.) skc