Gujarat High Court
Fortis vs Gsl(India) on 13 June, 2012
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
Gujarat High Court Case Information System
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COMP/286/1999 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY
PETITION No. 286 of 1999
=========================================================
FORTIS
FINANCIAL SERVICES LTD. - Petitioner(s)
Versus
GSL(INDIA)
LTD. - Respondent(s)
=========================================================
Appearance
:
MR
PC KAVINA, SR. ADVOCATE, MR RAJNI H MEHTA for Petitioner
MR AC
GANDHI for Respondent(s) :
1,
=========================================================
CORAM
:
HON'BLE
SMT. JUSTICE ABHILASHA KUMARI
Date
: 13/06/2012
ORAL
ORDER
As the Court has issued fresh Notice to the respondent on 30.03.2012, pursuant to the desire expressed by Mr.A.C.Gandhi to retire as advocate for respondent No.1, Registry may not show the name of Mr.A.C.Gandhi as appearing for the said respondent.
It is not clear from the Board whether Notice to respondent No.1 has been served, or not. Registry to make a specific submission in this regard.
List on 20.06.2012.
(Smt. Abhilasha Kumari, J.) (sunil) Top