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State of Uttar Pradesh - Section

Section 22 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

22. Superannuation and Retirement From Service.

- The employee shall retire from service after attaining 60 years of age. But the employee shall retire on the last day of that month if he attains the age of superannuation on the date other than the first date of that calendar month.