Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155] [Entire Act] State of Tamilnadu - Subsection Section 155(a) in Tamil Nadu Educational Rules (a)undertakes to maintain the accounts of the hostel according to the directions that may be issued by the Director, from time to time and submit them to such audit as the Director may prescribe;