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State of Haryana - Section

Section 1 in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

1. Short title and commencement.

(1)This Act may be called Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006.
(2)It shall come into force at once.