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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Gujarat - Subsection

Section 82(1)(a) in Gujarat Prohibition Act, 1949

(a)Any person who commits any such breach shall, whether he acts with or without the permission of the holder of the licence, permit, pass or authorisation, be liable to the same punishment.