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[Cites 0, Cited by 2] [Entire Act]

State of Punjab - Section

Section 69A in The Punjab Town Improvement Act, 1922

69A. [ Application of trust funds. [Inserted by Punjab Act 4 of 1976.]

- The trust funds shall be applicable to the payment of such expenditure as may be declared by the Improvement Trust, with the sanction of the State Government, to be an appropriate charge on the trust funds].