Punjab-Haryana High Court
Mr. Harbans Singh & Ors vs Punjab State Transmission Corporation ... on 10 November, 2017
Bench: Rajesh Bindal, Gurvinder Singh Gill
111
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 25099 of 2017 (O&M)
Date of decision : 10.11.2017
Mr. Harbans Singh and others .. Petitioners
versus
Punjab State Transmission Corporation Ltd.,
and another .. Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal
Hon'ble Mr. Justice Gurvinder Singh Gill
Present: Mr. Aman Dhir, Advocate for the petitioners.
......
Rajesh Bindal, J.
Learned counsel for the petitioners submitted that as after filing the present petition, notice got issued by the petitioners, has been responded to vide memo dated 31.10.2017, he may be permitted to withdraw the present petition with liberty to file fresh petition for the same relief incorporating subsequent events.
Ordered accordingly.
(Rajesh Bindal) Judge (Gurvinder Singh Gill) Judge 10.11.2017 preeti Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 15-11-2017 23:18:25 :::