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Punjab-Haryana High Court

Mr. Harbans Singh & Ors vs Punjab State Transmission Corporation ... on 10 November, 2017

Bench: Rajesh Bindal, Gurvinder Singh Gill

                                       111

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                        CWP No. 25099 of 2017 (O&M)
                                        Date of decision : 10.11.2017

Mr. Harbans Singh and others                                 .. Petitioners

                                  versus

Punjab State Transmission Corporation Ltd.,
and another                                                  .. Respondents

Coram:       Hon'ble Mr. Justice Rajesh Bindal
             Hon'ble Mr. Justice Gurvinder Singh Gill


Present:     Mr. Aman Dhir, Advocate for the petitioners.

                                         ......

Rajesh Bindal, J.

Learned counsel for the petitioners submitted that as after filing the present petition, notice got issued by the petitioners, has been responded to vide memo dated 31.10.2017, he may be permitted to withdraw the present petition with liberty to file fresh petition for the same relief incorporating subsequent events.

Ordered accordingly.

(Rajesh Bindal) Judge (Gurvinder Singh Gill) Judge 10.11.2017 preeti Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 15-11-2017 23:18:25 :::