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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

Bombay Presidency - Subsection

Section 12(3)(a) in The Bombay Public Trusts (Corporations) Order, 1959.

(a)in sub-section (1) as so renumbered, for "tire State of Bombay" substitute "that part of the State of Bombay to which this Act extends";