Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 101] [Entire Act] Union of India - Section Section 17 in The Coinage Act, 2011 17. Forfeiture.— Any coin or metal in relation to which any offence under this Act has been committed shall be forfeited to the Government.
