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Union of India - Section

Section 402 in The Companies Act, 2013

402. Application of provisions of Information Technology Act, 2000.—

All the provisions of the Information Technology Act, 2000 (21 of 2000) relating to the electronic records, including the manner and format in which the electronic records shall be filed, in so far as they are notinconsistent with this Act, shall apply in relation to the records in electronic form specified under section 398.