Section 2(q) in Andhra Pradesh Co-Operative Societies Rules, 1964
(q)[ 'Electronic Auction (e-Auction)' means 'an online Auction which is conducted on Internet of an authorized agency identified by the Government'. [Clauses (q) and (r) added by G.O.Ms.No. 219, Agriculture & Coop. (Co-Operative III), dated 24-12-2012.]
