Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

State of Karnataka - Subsection

Section 90(3)(d) in Karnataka Agricultural Produce Marketing Act 1966

(d)in a scheduled bank with the previous approval of the Director of Agricultural Marketing; or