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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(3)(b) in Rajasthan Ayurved Nursing Council Act, 2012

(b)to regulate the transaction of business by the Council or by any committee appointed by it, including the matters specified in sub-section (2) of section 12;