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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

10. Functions of the PECET Committee.

- The PECET Committee shall take decisions on the following issues relating to the PEXET.
(1)Cost of the application and fee to be collected from the candidates of PECET.
(2)Norms for the payment of remuneration for different items/ services under taken in connection with PECET work.
(3)Date of announcement of results.
(4)Date if Test.
(5)Such other issues as may be referred by the Chairman of the committee and competent authority.