Supreme Court - Daily Orders
Rajender Singh Chauhan vs Tarun Kapoor on 17 January, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.43 COURT NO.7 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONTEMPT PETITION(C) NO. 189/2019
IN
CIVIL APPEAL No. 2690/2017
RAJENDER SINGH CHAUHAN Petitioner(s)
VERSUS
TARUN KAPOOR & ORS. Respondent(s)
WITH
IA NO.9031/2020
(Applications for clarification)
Date : 17-01-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Mr. Rahul Adhana, Adv.
Mr. Parvinder Chauhan, Adv.
Mr. Ankit Jain, Adv.
Mr. Kedar Nath Tripathy, AOR
For Respondent(s)/ Mr. Ashwani Kumar, AOR
Applicant(s) Ms. Peeha Verma, Adv.
Mr. Ravinder Nain, Adv.
Ms. Rachana Srivastava, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter(s) after the Constitution Bench judgment is rendered in Special Leave Petition (C) Nos.9036-9038 of 2016 - Indore Development Authority & Ors. Etc. v. Manohar Lal & Ors. Etc. Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.01.22 17:30:04 IST Reason: (NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER