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Supreme Court - Daily Orders

Rajender Singh Chauhan vs Tarun Kapoor on 17 January, 2020

Bench: A.M. Khanwilkar, Dinesh Maheshwari

     ITEM NO.43                                COURT NO.7                    SECTION XIV-A

                                 S U P R E M E C O U R T O F            I N D I A
                                         RECORD OF PROCEEDINGS

                                    CONTEMPT PETITION(C) NO. 189/2019
                                                    IN
                                        CIVIL APPEAL No. 2690/2017

     RAJENDER SINGH CHAUHAN                                                    Petitioner(s)

                                                      VERSUS
     TARUN KAPOOR & ORS.                                                       Respondent(s)

     WITH
     IA NO.9031/2020
     (Applications for clarification)

     Date : 17-01-2020 These matters were called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE A.M. KHANWILKAR
                          HON'BLE MR. JUSTICE DINESH MAHESHWARI

     For Petitioner(s)                  Mr.   Rahul Adhana, Adv.
                                        Mr.   Parvinder Chauhan, Adv.
                                        Mr.   Ankit Jain, Adv.
                                        Mr.   Kedar Nath Tripathy, AOR

     For Respondent(s)/                 Mr. Ashwani Kumar, AOR
     Applicant(s)                       Ms. Peeha Verma, Adv.
                                        Mr. Ravinder Nain, Adv.

                                        Ms. Rachana Srivastava, AOR

                         UPON hearing the counsel the Court made the following
                                              O R D E R

List the matter(s) after the Constitution Bench judgment is rendered in Special Leave Petition (C) Nos.9036-9038 of 2016 - Indore Development Authority & Ors. Etc. v. Manohar Lal & Ors. Etc. Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.01.22 17:30:04 IST Reason: (NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER