Supreme Court - Daily Orders
The Estate Officer,Puda Mohali vs Surinder Singh Nagi on 16 July, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.3 COURT NO.9 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).6565/2014
(Arising out of impugned final judgment and order dated 31/07/2012
in WPC No. 4772/2012 passed by the High Court of Punjab & Haryana
at Chandigarh)
THE ESTATE OFFICER,PUDA MOHALI & ANR Petitioner(s)
VERSUS
SURINDER SINGH NAGI & ANR Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and interim relief and office report)
Date : 16/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s)
Ms. C. K. Sucharita, AOR
For Respondent(s) Mr. Rajat Sharma, Adv.
Mr. Subhasish Bhowmick, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.07.20 17:55:16 IST Reason: