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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Tamilnadu - Subsection

Section 3A(1)(b) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

(b)distracts the attention of any pedestrian or the driver of any vehicle using any public place, in such manner as to cause real danger to such pedestrian or driver or vehicle; or