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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Himachal Pradesh - Subsection

Section 56(2)(c) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(c)take affective steps for compliance of all such orders and directions as may be given in writing under these rules by any authorized officer and shall forward a copy of such orders or directions to the holder of mine;