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Kerala High Court

All Kerala Chemists & Druggists Assn vs State Of Kerala on 12 January, 2009

Author: S.Siri Jagan

Bench: S.Siri Jagan

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

OP.No. 23394 of 1999(I)



1. ALL KERALA CHEMISTS & DRUGGISTS ASSN.
                      ...  Petitioner

                        Vs

1. STATE OF KERALA
                       ...       Respondent

                For Petitioner  :SRI.M.RAMESH CHANDER

                For Respondent  :SRI.M.PATHROSE MATTHAI (SR.)

The Hon'ble MR. Justice S.SIRI JAGAN

 Dated :12/01/2009

 O R D E R
                          S.SIRI JAGAN, J.

                   ==================

                       O.P.No. 23394 of 1999

                   ==================

             Dated this the 12th day of January, 2009

                          J U D G M E N T

Learned counsel for the petitioners submits that this O.P. has become infructuous. Accordingly, the O.P. is dismissed as infructuous.

Sd/-

sdk+ S.SIRI JAGAN, JUDGE ///True copy/// P.A. to Judge 2 S.SIRI JAGAN, J.

================= O.P.No. 23394 of 1999-I ================= J U D G M E N T 12th January, 2009