Kerala High Court
All Kerala Chemists & Druggists Assn vs State Of Kerala on 12 January, 2009
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
OP.No. 23394 of 1999(I)
1. ALL KERALA CHEMISTS & DRUGGISTS ASSN.
... Petitioner
Vs
1. STATE OF KERALA
... Respondent
For Petitioner :SRI.M.RAMESH CHANDER
For Respondent :SRI.M.PATHROSE MATTHAI (SR.)
The Hon'ble MR. Justice S.SIRI JAGAN
Dated :12/01/2009
O R D E R
S.SIRI JAGAN, J.
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O.P.No. 23394 of 1999
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Dated this the 12th day of January, 2009
J U D G M E N T
Learned counsel for the petitioners submits that this O.P. has become infructuous. Accordingly, the O.P. is dismissed as infructuous.
Sd/-
sdk+ S.SIRI JAGAN, JUDGE ///True copy/// P.A. to Judge 2 S.SIRI JAGAN, J.
================= O.P.No. 23394 of 1999-I ================= J U D G M E N T 12th January, 2009