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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(1) in The Punjab School Education Board Act, 1969

(1)The Board may, be regulations delegate -
(a)any of its powers, except the power to make regulations, to any officer or committee of the Board; or
(b)any of the powers vested by this Act in any officer of the Board to any other officer or committee thereof.