Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Uttar Pradesh - Subsection

Section 88(2)(t) in U.P. Children Act, 1951

(t)the manner in which a child may be committed to the care of a relative or other fit person, and the duties of such persons and the supervision of such children ;