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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(1)(a) in The Bihar State Housing Board Act, 1982

(a)by Managing Director in the case of posts, the maximum monthly pay scale of which does not exceed [eight hundred and forty rupees] [See now New Pay Scale.] and the employees holding such posts;