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State of Jharkhand - Section

Section 272 in Bihar Education Code, 1961

272. Admission from another State.

- A pupil from a school in another State who wishes to join a recognised school in Bihar must produce a transfer certificate countersigned-
(a)if the school is in another State, by the Inspector of Schools in charge of the area within which the school is situated;
(b)if the school is in an Indian State, by the officer of the State authorised in this behalf;