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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Maharashtra - Subsection

Section 90(h2) in Nagpur Improvement Trust Act, 1936

(h2)[ for prescribing the conditions under which and the purposes for which loans may be granted under sub-section (2) of section 82] [Inserted by Central Provinces and Berar Act XXXIV of 1949, s. 31.] ;