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[Cites 0, Cited by 0] [Section 114E(3)] [Section 114E] [Entire Act]

Union of India - Subsection

Section 114E(3)(d) in Income Tax Rules, 1962

(d)apply the threshold limit separately to deposits and withdrawals in respect of transaction specified in item (c) under column (2), against Sl. No. 1 of the said Table.