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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(1) in Assam Gramdan Act, 1961

(1)A Gram Sabha may constitute-
(a)standing committees for exercising such of the powers and discharging such of the duties and functions of the Gram Sabha as may be prescribed by regulations ;
(b)ad-hoc committees for enquiring into or reporting and advising on any matter which the Gram Sabha may refer to them.