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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(hh) in The West Bengal Fire Services Act, 1950

(hh)[ "local area" means the area over which a local authority has jurisdiction [or any other area defined by boundaries for the purposes of this Act;] [Clause (hh) inserted by W.B. Act 21 of 1960.];