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Gujarat High Court

Gujarat Tea Depot Company & vs Bhagaram Krupaji Ganchi on 5 May, 2015

Author: A.J.Desai

Bench: A.J.Desai

            C/AO/116/2015                                       ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   APPEAL FROM ORDER NO. 116 of 2015
                                      With
                     CIVIL APPLICATION NO. 5273 of 2015
                                        In
                    APPEAL FROM ORDER NO. 116 of 2015
================================================================
             GUJARAT TEA DEPOT COMPANY & 1....Appellant(s)
                               Versus
              BHAGARAM KRUPAJI GANCHI....Respondent(s)
================================================================
Appearance:
MR JATIN Y TRIVEDI, ADVOCATE for the Appellant(s) No. 1 - 2
MR MITUL K SHELAT, CAVEATOR for the Respondent(s) No. 1
================================================================

           CORAM: HONOURABLE MR.JUSTICE A.J.DESAI

                                Date : 05/05/2015


                                 ORAL ORDER

Notice   returnable   on   11.06.2015.   Mr.   Mitul   Shelat,   learned   advocate waives service of notice on behalf of the respondent. 

(A.J.DESAI, J.) niru* Page 1 of 1