Gujarat High Court
Gujarat Tea Depot Company & vs Bhagaram Krupaji Ganchi on 5 May, 2015
Author: A.J.Desai
Bench: A.J.Desai
C/AO/116/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
APPEAL FROM ORDER NO. 116 of 2015
With
CIVIL APPLICATION NO. 5273 of 2015
In
APPEAL FROM ORDER NO. 116 of 2015
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GUJARAT TEA DEPOT COMPANY & 1....Appellant(s)
Versus
BHAGARAM KRUPAJI GANCHI....Respondent(s)
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Appearance:
MR JATIN Y TRIVEDI, ADVOCATE for the Appellant(s) No. 1 - 2
MR MITUL K SHELAT, CAVEATOR for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.J.DESAI
Date : 05/05/2015
ORAL ORDER
Notice returnable on 11.06.2015. Mr. Mitul Shelat, learned advocate waives service of notice on behalf of the respondent.
(A.J.DESAI, J.) niru* Page 1 of 1