Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(2) in West Bengal Apartment Ownership Rules, 1974 (2)After such instrument is executed as aforesaid the same shall be submitted to the Competent Authority in accordance with the ,procedure laid down in sub-rule (2) of rule 3.
