Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 1 in The Companies (Amendment) Act, 2001 1. (1)Short title and commencement.-This Act may be called the Companies (Amendment) Act, 2001 .(2)It shall be deemed to have come into force on the 23rd day of October, 2001 .
